Rajasthan High Court - Jodhpur
Dharmishtha Patidar vs State Of Rajasthan (2025:Rj-Jd:17228) on 3 April, 2025
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2025:RJ-JD:17228] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR (1) S.B. Civil Writ Petition No. 2328/2025 Yashwant S/o Khemji Patidar, Aged About 30 Years, R/o Vpo Oad, Tehsil Sagwara, District Dungarpur. (At Present Posting Gups Jaspur Jhapka, Peeo Lilwasa Block Aspur District Dungarpur).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Dungarpur, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents Connected With (2) S.B. Civil Writ Petition No. 1163/2025 Rizvan Khan Nayak S/o Shri Rustam Khan Nayak, Aged About 32 Years, Resident Of New Post Office Ki Gali, Rajendra Basti, Bali, District Pali (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Elementary Education, Secretariat, Jaipur, Rajasthan.
2. Director, Secondary Education, Rajasthan, Bikaner.
3. District Education Officer (Secondary), Jhalawar (Rajasthan).
4. Rajasthan Staff Selection Board, Jaipur Through Its Secretary.
----Respondents (3) S.B. Civil Writ Petition No. 2330/2025 Laxman Patidar S/o Kacharu Patidar, Aged About 42 Years, R/o Vpo Chokhala, Tehsil Bagidora, District Banswara (At Present (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (2 of 22) [CW-2328/2025] Posting Gsss Itala Block Sajjangarh, District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (4) S.B. Civil Writ Petition No. 2333/2025 Yash Joshi S/o Pankaj Joshi, Aged About 25 Years, R/o Post Kupra, Tehsil Garhi, District Banswara. (At Present Posting Gsss Dungariya Block Ghatol District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (5) S.B. Civil Writ Petition No. 2336/2025 Dilip Patidar S/o Naresh Chandra, Aged About 36 Years, R/o Vpo Karji, Tehsil Bagidora, District Banswara. (At Present Posting Gsss Khedavadlipada Block Banswara District Banswara).
----Petitioner Versus (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (3 of 22) [CW-2328/2025]
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (6) S.B. Civil Writ Petition No. 2338/2025 Jayesh Patidar S/o Ramesh Chander Patidar, Aged About 29 Years, R/o Raiyana, Tehsil Arthuna, District Banswara. (At Present Posting Gsss Bhano Ka Parda Block Arthuna District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (7) S.B. Civil Writ Petition No. 2339/2025 Bhim Singh S/o Punja Ji Damor, Aged About 38 Years, Village Hamirpura, Post Badigama, Tehsil Bagidora, District Banswara. (At Present Posting Gups Goda Block Sajjangarh District Banswara)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (4 of 22) [CW-2328/2025] Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Opjs University, Rawatsar Kunjla, Near Sankhu Fort, Rajgarh, Sadulpur, Jhunjhunu Road, District Churu Through Its Registrar.
----Respondents (8) S.B. Civil Writ Petition No. 2341/2025 Jagdish Chandra Patidar S/o Kuriya Patidar, Aged About 38 Years, R/o Village Patidar Bamhan Mohalla, Joulana, Tehsil Arthuna, District Banswara. (At Present Posting Gups Maiywat Block Sajjangarh, District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Sri Satya Sai University Of Technology And Medical Sciences, Bhopal Indore Road, Opposite Pachama Oil Fed Plant, Pachama, Sehore, Madhya Pradesh Through Its Registrar.
----Respondents (9) S.B. Civil Writ Petition No. 2344/2025 Praveen Kumar S/o Shiv Lal, Aged About 25 Years, R/o Village Goradi, Post Office Sundarpur, Block Talwara, District Banswara. (At Present Posting Gups Singhpura Block Peeo Kadeliya District Basnwara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (5 of 22) [CW-2328/2025] Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (10) S.B. Civil Writ Petition No. 2347/2025 Nilesh Kumar Patidar S/o Mohanlal Patidar, Aged About 31 Years, R/o Village Padliya, Post Simalwara, Tehsil Simalwara, District Dungarpur. (At Present Posting Gups Damor Fala Bandela Simalwara District Dungarpur).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Dungarpur, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (11) S.B. Civil Writ Petition No. 2350/2025 Vinod Kumar Patidar S/o Purushottam Patidar, Aged About 30 Years, R/o Village And Post Office Karji, Tehsil Bagidora, District Banswara. (At Present Posting Gsss Barigama Block Bagiodra, District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
(Downloaded on 05/04/2025 at 05:11:06 PM)[2025:RJ-JD:17228] (6 of 22) [CW-2328/2025]
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (12) S.B. Civil Writ Petition No. 2352/2025 Shanker Lal Patel S/o Devi Lal Patel, Aged About 32 Years, R/o Village And Post Office Surkhand Ka Khera, Tehsil Salumber, District Salumber (Udaipur). (At Present Posting Gsss Dal Block Salumbar Block Salumber District Salumber (Udaipur).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Udaipur, Rajasthan.
4. Kalinga University, Raipur, Chattisgarh Through Its Registrar.
----Respondents (13) S.B. Civil Writ Petition No. 2355/2025 Ishwar Lal Patidar S/o Natwar Lal Patidar, Aged About 29 Years, R/o Village Gasai Ka Parda, Post Paderi, Tehsil Arthuna, District Banswara. (At Present Posting Gsss Karanpur Block Garhi District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (7 of 22) [CW-2328/2025] Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Opjs University, Rawatsar Kunjla, Near Sankhu Fort, Rajgarh, Sadulpur, Jhunjhunu Road, District Churu Through Its Registrar.
----Respondents (14) S.B. Civil Writ Petition No. 2357/2025 Prakash Chandra Bhoi S/o Bhanwarlal Bhoi, Aged About 35 Years, R/o Village Simalwara, Tehsil Simalwara, District Dungarpur. (At Present Posting Gups Lalpura Block Simalwara District Dungarpur).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Dungarpur, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (15) S.B. Civil Writ Petition No. 2360/2025 Lakshya Patidar S/o Dilip Patidar, Aged About 28 Years, R/o Vpo Joulana, Teh. Arthuan, Dist. Basnwara. (At Present Posting Gsss Tamatiya Block Anandpuri, District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (8 of 22) [CW-2328/2025] Banswara, Rajasthan.
4. J.s. University, Manipuri Road, Sikohabad, District Ferozabad, Uttar Pradesh Through Its Registrar.
----Respondents (16) S.B. Civil Writ Petition No. 2363/2025 Shailendra Singh S/o Mansingh Devda, Aged About 30 Years, R/o Vpo Surpur, Tehsil And District Basnwara. (At Present Posting Gsss Dabipada (Kundal) Block Choti Sarvan District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (17) S.B. Civil Writ Petition No. 2366/2025 Sunil Kumar Patidar S/o Ganesh Lal Patidar, Aged About 32 Years, R/o Village Madala, Tehsil Garhi, District Banswara. (At Present Posting Gsss Saredi Chooti Block Garhi District Banswara).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Sri Satya Sai University Of Technology And Medical Sciences, Bhopal Indore Road, Opposite Pachama Oil Fed (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (9 of 22) [CW-2328/2025] Plant, Pachama, Sehore, Madhya Pradesh Through Its Registrar.
----Respondents (18) S.B. Civil Writ Petition No. 2368/2025 Rahul Patidar S/o Kantilal Patidar, Aged About 30 Years, R/o Village And Post Office Nadiya, Tehsil Galiyakot, District Dungarpur. (At Present Posting Gups Rathri Block Chikhali District Dungarpur)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Dungarpur, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (19) S.B. Civil Writ Petition No. 2549/2025 Lavish Kumar Patidar S/o Rajender Patidar, Aged About 26 Years, Village And Post Of Chokhla Via Barodiya, Tehsil Bagidora, District Banswara. (At Present Posting Gups Navapada Block Kushalgarh District Banswara)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (10 of 22) [CW-2328/2025] Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (20) S.B. Civil Writ Petition No. 2553/2025 Ronak Kalal S/o Suresh Chander Kalal, Aged About 24 Years, Village And Post Of Bhagora, Tehsil Garhi, District Banswara. (At Present Posting Gups Sodala Duda Block Gangadtalai District Banswara)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Sri Satya Sai University Of Technology And Medical Sciences, Bhopal - Indore Road, Opposite Pachama Oil Fed Plant, Pachama, Sehore, Madhya Pradesh Through Its Registrar.
----Respondents (21) S.B. Civil Writ Petition No. 2556/2025 Dinesh Kumar Labana S/o Heera Lal Labana, Aged About 32 Years, Vpo Khunta Tanda, Tehsil Dhariyawad, District Pratapgarh. (At Present Posting Gsss Fatehgarh Block Arnod District Pratapgarh)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary, Pratapgarh, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (11 of 22) [CW-2328/2025] Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (22) S.B. Civil Writ Petition No. 2560/2025 Kamlesh Patidar S/o Vinod Patidar, Aged About 32 Years, Village Raiyana, Tehsil Arthuna, District Banswara. (At Present Posting Gsss Karda Block Anandpuri District Banswara)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (23) S.B. Civil Writ Petition No. 2584/2025 Ganesh Lal S/o Manilal Patidar, Aged About 34 Years, R/o Vpo Jogpur, Tehsil Galiyakot, District Dungarpur. (At Present Posting Gsss Galalpura, Tehsil Chikhli, Dungarpur District Dungarpur).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Dungarpur, Rajasthan.
4. J.s. University, Manipuri Road, Sikohabad, District Ferozabad, Uttar Pradesh Through Its Registrar.
----Respondents (24) S.B. Civil Writ Petition No. 2600/2025 (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (12 of 22) [CW-2328/2025] Dharmishtha Patidar S/o Om Prakash Patidar, Aged About 26 Years, Vpo Bhemai, Tehsil Galiyakot, District Dungarpur. (At Present Posting Gups, Tambaliya, Tehsil Galiyakot, Dungarpur)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Dungarpur, Rajasthan.
4. J.s. University, Manipuri Road, Sikohabad, District Ferozabad, Uttar Pradesh Through Its Registrar.
----Respondents (25) S.B. Civil Writ Petition No. 2603/2025 Akshay Gurjar S/o Manohar Gurjar, Aged About 28 Years, Village Vanala, Post Surpur, District Banswara. (At Present Posting Gsss, Miyasa, Block Ghatol, District Banswara)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. J.s. University, Manipuri Road, Sikohabad, District Ferozabad, Uttar Pradesh Through Its Registrar.
----Respondents (26) S.B. Civil Writ Petition No. 2605/2025 Jatin Chaturvedi S/o Ramesh Chandra Chaturvedi, Aged About 27 Years, Dayali, Sarada, District Salumbar (Udaipur). (At Present Posting Gsss, Shyampura (Jha) Block Jaisamand District Udaipur)
----Petitioner (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (13 of 22) [CW-2328/2025] Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Udaipur, Rajasthan.
4. Opjs University, Rawatsar Kunjla, Near Sankhu Fort, Rajgarh, Sadulpur, Jhunjhunu Road, District Churu Through Its Registrar.
----Respondents (27) S.B. Civil Writ Petition No. 2609/2025 Daveng Singh S/o Tajeng Pael, Aged About 42 Years, Vpo Chhinch, Tehsil Bagidora, District Banswara. ((At Present Posting Gups Rajpura Block Peeo Chored, Block Anandpuri District Banswara)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (28) S.B. Civil Writ Petition No. 2612/2025 Yashpal Singh Ranawat S/o Manohar Singh Ranawat, Aged About 40 Years, Near Makodiya Pul Dahod Road, Odhar Ji Ka Parda, Tamatiya Amada, Dsitrict Banswara. (At Present Posting Gups Gada Eklingji Block Aspur District Dungarpur)
----Petitioner Versus (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (14 of 22) [CW-2328/2025]
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Dungarpur, Rajasthan.
4. Opjs University, Rawatsar Kunjla, Near Sankhu Fort, Rajgarh, Sadulpur, Jhunjhunu Road, District Churu Through Its Registrar.
----Respondents (29) S.B. Civil Writ Petition No. 2613/2025 Ankit Patidar S/o Akshayraj Patidar, Aged About 28 Years, Vallabh Chok, Bagidora, Banswara. ((At Present Posting Gss, Saliya Block Gangadtalai District Banswara)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (30) S.B. Civil Writ Petition No. 2617/2025 Anil Patidar S/o Bhagwan Lal Patidar, Aged About 34 Years, Village And Post Ambada, Block Sagwara, District Dungarpur. (At Present Posting Gups Chhota Fala Block Peeo Chikhali District Dungarpur)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
(Downloaded on 05/04/2025 at 05:11:06 PM)[2025:RJ-JD:17228] (15 of 22) [CW-2328/2025]
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Dungarpur, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (31) S.B. Civil Writ Petition No. 2620/2025 Ganesh Patel S/o Bhagwan Lal Patel, Aged About 32 Years, Village And Post Office Chawand, Tehsil Sarada, District Salumber (Udaipur). (At Present Posting Gsss Kanpur Block Semari District Salumber (Udaipur)
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Udaipur, Rajasthan.
4. Kalinga University, Raipur, Chattisgarh Through Its Registrar.
----Respondents (32) S.B. Civil Writ Petition No. 2634/2025 Jigar Patidar, Aged About 25 Years, R/o Village Temba Mohalla, Bagidar, Tehsil Bagidora, District Banswara. (At Present Posting Gsss Jeevan Khunta Block Sajjangarh District Banswara)
----Petitioner Versus
1. State Of Rajasthan, Through The Director,secondary Education, Directorate Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Premises Durgapura, Jaipur, Rajasthan.
(Downloaded on 05/04/2025 at 05:11:06 PM)[2025:RJ-JD:17228] (16 of 22) [CW-2328/2025]
3. District Education Officer, Headquarter Secondary Banswara, Rajasthan.
4. Sri Satya Sai University Of Technology And Medical Sciences, Bhopal-Indore Road, Opposite Pachama Oil Fed Plant, Pachama, Sehore, Madhya Pradesh Through Its Registrar.
----Respondents (33) S.B. Civil Writ Petition No. 2761/2025 Mangilal S/o Mohanram, Aged About 34 Years, R/o Gokalgarh Ki Dhani, Khara, Tehsil Phalodi, District Jodhpur. (At Present Posting Gsss Rayda Blcok Peeo Khara District Phalodi).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Secondary, Education, Directorate Bikaner, Rajasthan.
2. Staff Selection Board, Through Its Secretary, State Agriculture Management Insititute Premises Durgarpura, Jaipur, Rajasthan.
3. District Education Officer, Headquarter Secondary Phalodi, Rajasthan.
4. Rabindra Nath Tagore University Formerly Aisecte University, Village Mendua, Tehsil Goharganj, District Raisen, Madhya Pradesh Through Its Registrar.
----Respondents (34) S.B. Civil Writ Petition No. 3439/2025 Harmanaram S/o Shri Bhakar Ram, Aged About 34 Years, Resident Of Motaniya Nagar, Matoda, Tehsil Bapini, District Phalodi, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Secondary Education, Government Secretariat, Rajasthan, Jaipur.
2. Director, Secondary Education, Samta Nagar, Bikaner (Raj.).
3. District Education Officer (Headquarter), Secondary, Jaisalmer (Raj.).
(Downloaded on 05/04/2025 at 05:11:06 PM)[2025:RJ-JD:17228] (17 of 22) [CW-2328/2025]
4. Rajasthan Staff Selection Board, Through Its Secretary State Agriculture Management Institute Premises, Durgapura, Jaipur, Rajasthan.
5. Rabindranath Tagore University, Through Registrar, Mendua Village, Raisen District Chiklod Road, Bhopal, Madhya Pradesh-464993.
----Respondents
For Petitioner(s) : Mr. C.S. Kotwani
Mr. Hitendra Singh
For Respondent(s) : Mr. N.K.Mehta
Mr. Manish Patel
JUSTICE DINESH MEHTA
Order
03/04/2025
1. The petitioners involved in the present batch of writ petitions have approached this Court challenging the respective notices issued to them by the concerned District Education Officer seeking to cancel their appointments on various allegations including that there are discrepancies in the degrees which they had relied upon for the purpose of seeking appointment and that there were difference in the particulars which were provided in the online application forms if compared with the degrees which they produced at the time of document verification. The notices issued to the petitioners also contain various allegations which include discrepancies either in the roll numbers, year of passing, date of declaration of result or in name of the universities, etc.
2. Mr. Kotwani, learned counsel for the petitioners submitted that on being found meritorious, all the petitioners were called for document verification and the recruiting agency, namely, (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (18 of 22) [CW-2328/2025] Rajasthan Staff Selection Board (hereinafter referred to as 'RSSB or Board') conducted a thorough document verification and recommended their names to the State which in turn gave them appointments.
3. While arguing that since document verification had been conducted and the State had got verification of their degrees from the concerned universities, learned counsel argued that the respondents are going to terminate services of the petitioners or cancel their appointments on trivial technical issues, which have surfaced later on.
4. He submitted that each of the petitioners have filed their reply/response in furtherance to the notice issued to them, but they have least hope of getting due consideration by the respondents, as they are pre-determined to cancel petitioners' appointments as has been done in various other cases.
5. Mr. Kotwani invited Court's attention towards the appointment orders issued to each of the petitioners and highlighted that the respondents have clearly mentioned that the appointments were being offered on the basis of the genuine report given by the concerned Universities.
6. On 27.01.2025, upon hearing rival counsel, this Court had found a prima -facie case in petitioners' favour and directed the respondents not to take any decision prejudicial to petitioners' right.
7. During the pendency of the proceedings, the Board was directed to file an affidavit stating whether the document (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (19 of 22) [CW-2328/2025] verification was conducted by the Board and if so, the manner and the extent it was carried out.
8. In response to Court's direction, an additional affidavit has been submitted by the Secretary of the Board, inter alia, accepting the fact that the document verification was done by the Board, however, with a caveat that the committee which conducted document verification comprised of three members nominated by the Education Department.
9. Mr. Patel, learned counsel for the Board invited Court's attention towards the stipulation made in the communication dated 31.05.2023 sent along with the list of recommendees and underscored that the State was cautioned to verify the genuineness of the degrees issued by various Universities such as (I) Singhania University, Jhunjhunu; (ii) OPJS University, Churu;
(iii) Sunrise University, Alwar, etc.
10. Learned counsel for the Board submitted that the State had ensured itself about genuineness of the degrees by sending a letter to such universities, but later on it was revealed that the universities from which the petitioners claimed to have obtained degrees had connived with the petitioners and fraudulently granted degrees to the petitioners.
11. He submitted that large number of candidates have filled in their application forms asserting that they have obtained their B.P.Ed. Degrees from such universities whereas they did not have that much intake capacity. He contended that 2078 candidates claimed to have obtained their B.P.Ed. Degrees from JS University, Shikohabad, Uttar Pradesh, whereas said JS University has the (Downloaded on 05/04/2025 at 05:11:06 PM) [2025:RJ-JD:17228] (20 of 22) [CW-2328/2025] maximum limit of 480 students (120 students per year). Similarly in the case of students from OPJS University, Churu, whose intake capacity is also about 500 students (120 student per year), whereas 2640 candidates have submitted their online forms claiming or relying degrees from such university.
12. Mr. Mehta, learned counsel for the respondent - State submitted that on complaints being received, Special Operations Group (SOG) of the Police Department of the State of Rajasthan conducted a thread-bare inquiry and found serious infirmities and irregularities. Based on its report, notices were issued to the petitioners and several other candidates, resulting in the cancellation of some of the appointments.
13. Upon hearing learned counsel for the petitioners and learned counsel for the State and after considering the rival contentions, this Court is of the view that simply because of the discrepancies as noticed or alleged by the respondents. Petitioners' appointments cannot be canceled.
14. The petitioners may have genuine reasons or valid explanation for the discrepancies which the Directorate has pointed out. But, the factual inquiry as prayed by the petitioners cannot be done by this Court in exercise of its writ jurisdiction.
15. With the consent of the parties, this Court deems it appropriate to constitute a three-Member Committee to examine the veracity of the allegations leveled against the petitioners vis-a-
vis their defense and also to take into account any other additional/incidental issue that crops up.
(Downloaded on 05/04/2025 at 05:11:06 PM)[2025:RJ-JD:17228] (21 of 22) [CW-2328/2025]
16. Such Committee will be headed by the Secretary of the Board and would comprise of one officer of Joint Director level of the Education Department to be nominated by Principal Secretary of the Education Department and an officer of the rank of Deputy Superintendent of Police to be nominated by Director General of the Special Operations Group.
17. The Members be nominated by Principal Secretary of the Education Department and Director General of the Special Operations Group within a period of seven days from today.
18. The Committee so constituted shall accord opportunity of personal hearing to all the petitioners by intimating the date, time and place of appearance within a period of 15 days from today.
19. Each of the petitioners shall file a fresh reply while giving reference to the notice issued to them and dealing with the concern expressed in the notice issued to them.
20. Apart from the reply, it shall be required of each of the petitioners to produce:-
(i) Date of admission in the course and duration of course.
(ii) Whether the course undertaken by the petitioners was correspondence course or was a regular course?
(iii) If the course was regular course, then whether the application for leave was applied/obtained, in case the incumbent was in Government service.
(iv) Proof of payment of fee for the course for all the semesters including date and mode of payment.
(v) Dates when the petitioners have attended the classes.
(vi) The schedule of the examination conducted, if any. (Downloaded on 05/04/2025 at 05:11:06 PM)
[2025:RJ-JD:17228] (22 of 22) [CW-2328/2025]
(vii) Where did the petitioners take exams (place)?
(viii) How did they receive the mark-sheets - whether by post or by hand?
21. On receipt of the reply and upon hearing each of the candidates, the Committee shall take a considered separate decision qua each of the candidates. The decision taken qua each of the candidates individually or cumulatively shall be uploaded on the website of the Board.
22. The report of the Committee shall be forwarded to the Directorate and competent authority shall be free to take appropriate action on the basis of the report of the Committee.
23. Until the report is submitted by the Committee to the Directorate, no action prejudicial to petitioners' interest shall be taken.
24. Needless to observe that in case the decision of the Committee is prejudicial to petitioners' right and/or any decision in furtherance thereof is taken by the respondents, petitioners' right to take legal recourse shall remain reserved.
25. The writ petitions so also stay applications stand disposed of, accordingly.
(DINESH MEHTA),J 1-34-akansha/-
(Downloaded on 05/04/2025 at 05:11:06 PM)Powered by TCPDF (www.tcpdf.org)