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[Cites 0, Cited by 0] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(1) in The Delhi Metro Airport Express Line, General Rules, 2010

(1)On receipt of a report of an incident or accident or emergency, as the case may be, under sub-rule (1) of rule 48, the Traffic Controller shall first ascertain the extent of injury to passengers and others and take prompt action to prevent further injuries and he shall also assess the potential effect on the train services and then take all reasonable measure to maintain the train services, prevent delay or damage to property and equipment.