Madhya Pradesh High Court
Sameer vs Ramchandra on 18 July, 2018
2
HIGH COURT OF MADHYA PRADESH
BENCH AT INDORE.
M.A. No.1285/2018
Indore,18.07.2017
Shri Amit Bhatia, learned counsel for the appellant.
Issue notice to the respondents by registered as well
as ordinary mode on payment of process fee within three days, returnable within four weeks.
Record of the Trial Court be called for.
(Vivek Rusia) Judge ns Digitally signed by Neeraj Sarvate Date: 2018.07.18 17:14:58 +05'30'