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[Cites 0, Cited by 0] [Section 86(3)] [Section 86] [Entire Act]

State of Tamilnadu - Subsection

Section 86(3)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)The name of the Town Panchayat or Third Grade Municipality or Municipality or Corporation and Number of the ward;