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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(1)(a) in The Goa Panchayat Raj Act, 1994

(a)promotion of educational, economic, social, cultural and other interests of the Scheduled Castes and Scheduled Tribes and Backward Classes;