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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(10) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(10)The Ombudsman shall exercise general powers of superintendence and administrative control over his office including Secretary/Advisor/Staff and shall be responsible for the conduct of business of the office.