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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax 6 vs Nitrex Chemicals India Ltd on 11 August, 2017

      ITEM NO.57                         REGISTRAR COURT. 2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C)                  No(s).   13576/2017

      PRINCIPAL COMMISSIONER OF INCOME TAX 6                             Petitioner(s)

                                                    VERSUS

      NITREX CHEMICALS INDIA LTD                                         Respondent(s)


      WITH
      SLP(C) No. 13577/2017 (XIV)
      SLP(C) No. 13579/2017 (XIV)

      Date : 11-08-2017 This petition was called on for hearing today.



      For Petitioner(s)                 Mr.Sachin Sharma,Adv.
                                        Mr.Anil Katiyar, AOR

      For Respondent(s)                 Mr.Venketesh Chaurasia,Adv.
                                        Mr.Jai Kishore Singh,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is not complete in respect of the sole respondent in all the matters. However, today, Mr.Venketesh Chaurasia, Ld.counsel undertakes to appear for the above said respondent in all matters. He seeks and is given four week's time to file the vakalatnama and the counter affidavit. Ld.counsel for the petitioner is directed to serve the copy of pleading to the said respondent within one week after filing the vakalatnama.

List the matter again on 22.09.2017.

Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.08.12 10:30:20 IST Reason:

SANJAY PARIHAR Registrar SB