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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(4) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(4)If the child has no parent or guardian and all placement options with Non-Government Organizations has failed then he may be sent to an aftercare organization.