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State of Punjab - Section

Section 32 in The Punjab Bovine Breeding Act, 2016

32. Repeal and Saving.

(1)The Punjab Livestock Improvement Act, 1953 (Punjab Act No. 47 of 1953), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Act, referred to in sub-section (1), shall be deemed to have been done or taken under the corresponding provisions of this Act.