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[Cites 1, Cited by 10]

Income Tax Appellate Tribunal - Jaipur

Rajasthan Financial Corporation, ... vs Acit, Jaipur on 1 December, 2016

            vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
        IN THE INCOME TAX APPELLATE TRIBUNAL,
                  JAIPUR BENCHES , JAIPUR

      Jh HkkxpUn] ys[kk lnL; ,o Jh dqy Hkkjr] U;kf;d lnL; ds le{k
     BEFORE: SHRI BHAGCHAND, AM & SHRI KUL BHARAT, JM

             vk;dj vihy la-@ITA No. 354 /JP/2016
             fu/kZkj.k o"kZ@Assessment Year : 2006-07

Rajasthan Financial Corporation                    cuke The ACIT
Udyog Bhawan, Tilak Marg, Jaipur                   Vs. Circle- 6, Jaipur
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCR2385 J
vihykFkhZ@Appellant                                      izR;FkhZ@Respondent
                vk;dj vihy la-@ITA No. 355/JP/2016
                fu/kZkj.k o"kZ@Assessment Year : 2010-11

Rajasthan Financial Corporation              cuke The ITO
Udyog Bhawan, Tilak Marg, Jaipur             Vs. Ward- 6 (2),Jaipur
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCR2385 J
vihykFkhZ@Appellant                               izR;FkhZ@Respondent

      fu/kZkfjrh dh vksj ls@Assessee by: None
      jktLo dh vksj ls@ Revenue by :Shri Anil Kumar, CIT- DR

             lquokbZ dh rkjh[k@ Date of Hearing :        01/12/2016
             ?kks"k.kk dh rkjh[k@ Date of Pronouncement : 01 /12/2016

                           vkns'k@ ORDER

PER BHAGCHAND, AM

fu/kkZj.k o"kZ 2006&07 vksj 2010&11 gsrq fo}ku vk;dj vk;qDr ¼vihy½] t;iqj &2 ds vkns'k fnukad 27-01-2016 ds fo:) fu/kkZfjfr }kjk ;g vihysa nkf[ky dh xbZ gSa A 2 ITA No. 354/JP/2016 M/s. Rajasthan Financial Corporation vs. ACIT, Circle- 6, Jaipur . 2- vf/kdj.k }kjk lquokbZ dh lwpuk izfs "kr fd;s tkus ds ckotwn Hkh ekeys dh lquokbZ ds le; fu/kkZfjfr dh vksj ls dksbZ izfrfuf/kRo ugha gqvk A blls ,slk izrhr gksrk gS fd fu/kkZfjfr vius ekeys dh lquokbZ esa i;kZIr :fp ugha j[krkA bu ifjfLFkfr;ksa esa vk;dj vk;qDr cuke eYVhIykWu bafM;k ¼izk-½fyfe- @1991] 38 vkbZVhMh 320 ds ekeys esa vk;dj vihyh; vf/kdj.k dh fnYyh U;k;ihB ds fu.kZ; rFkk LoxhZ; Jh rqdksthjko gksYdj dh lEink cuke /ku dj vk;qDr 223 vkbZ Vh vkj 480 ds ekeys esa ekuuh; e/; izns'k mPp U;k;ky; ds fu.kZ; dk lEekuiwoZd vuqlj.k djrs gq,] fu/kkZfjfr dh vihysa Lohdkj ugha dh tkrh rFkk fnukad 01-12-2016 dks U;k;ky; esa lkoZtfud :Ik ls dh xbZ mn~?kks"k.kk ds vuqlkj bls izkjEHk esa gh fujLr fd;k tkrk gSAa Sd/- Sd/-

¼dqy Hkkjr½                                             ¼HkkxpUn½
(KUL BHARAT)                                            (Bhagchand)
U;kf;d lnL; /Judicial Member                ys[kk lnL;@Accountant Member


Tk;iqj@Jaipur
fnukad@Dated:-                   01/12/ 2016
*Mishra

vkns'k dh izfrfyfi vxzfs "kr@Copy of the order forwarded to:

1. vihykFkhZ@TheAppellant- M/s.Rajasthan Financial Corporation, Jaipur
2. izR;FkhZ@ The Respondent- The ACIT, Circle- 6,/ ITO Ward- 6(2) Jaipur
3. vk;dj vk;qDr¼vihy½@ CIT(A).
4. vk;dj vk;qDr@ CIT,
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur
6. xkMZ QkbZy@ Guard File (ITA No. 354 & 355/JP/2016) vkns'kkuqlkj@ By order, lgk;d iathdkj@ Assistant. Registrar