Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Bihar - Subsection

Section 117(1)(d) in The Bihar Municipal Act, 2007

(d)the aggregate amount which has been applied for the purpose of repayment of the loan under Section 113.