Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(1) in The Delhi Electricity Reform Act, 2000 (1)The applicant for trading licence shall have the technical capability and resources and capabilities adequate to manage the intended volume of intra-state trade.
