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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(17)(a) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(a)any trade, commerce, manufacture, profession, vocation, adventure, wager or any other similar activity, whether or not it is for a pecuniary benefit;