Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in Cardamom (Licensing and Marketing) Rules, 1987

(2)Spices Board may, if it is satisfied as to the suitability of the applicant, renew the license in the prescribed form as the case may be.