Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67A(1a)] [Section 67A] [Entire Act] State of Maharashtra - Subsection Section 67A(1a)(a) in The Maharashtra Prohibition Act (a)sells, uses or disposes of any liquor otherwise than as an ingredient of any article mentioned in section 24A , or