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[Cites 0, Cited by 0] [Section 294] [Entire Act]

State of Rajasthan - Subsection

Section 294(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Pension payment order shall be issued by the Director Local Fund Audit on receipt of Pension Papers from the Panchayat Samiti/Zila Parishad concerned. Payment may be drawn from Treasury/Bank authorised by the Director Local Fund Audit as per the request of Pensioner.