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Supreme Court of India

Om Prakash Srivastava vs Union Of India Thr. C.B.I. & Ors on 13 January, 2009

Bench: V.S. Sirpurkar, Tarun Chatterjee

                                IN THE SUPREME COURT OF INDIA
                    CRIMINAL ORIGINAL JURISDICTION


               CRIMINAL MISC. PETITION NO.20556 OF 2008
                                 IN
                WRIT PETITION (CRL.) NO(s). 219 OF 2001



OM PRAKASH SRIVASTAVA                                ....PETITIONER

             VERSUS

UNION OF INDIA THR. C.B.I. & ORS.            ....RESPONDENTS



                                     ORDER

Heard learned counsel for the Petitioner.

Criminal Miscellaneous Petition No.20556/2008 in W.P.(Crl.)No.219/2001 is dismissed.

.....................J. (TARUN CHATTERJEE) .....................J. (V.S. SIRPURKAR) NEW DELHI, JANUARY 13, 2009.