Supreme Court of India
Om Prakash Srivastava vs Union Of India Thr. C.B.I. & Ors on 13 January, 2009
Bench: V.S. Sirpurkar, Tarun Chatterjee
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
CRIMINAL MISC. PETITION NO.20556 OF 2008
IN
WRIT PETITION (CRL.) NO(s). 219 OF 2001
OM PRAKASH SRIVASTAVA ....PETITIONER
VERSUS
UNION OF INDIA THR. C.B.I. & ORS. ....RESPONDENTS
ORDER
Heard learned counsel for the Petitioner.
Criminal Miscellaneous Petition No.20556/2008 in W.P.(Crl.)No.219/2001 is dismissed.
.....................J. (TARUN CHATTERJEE) .....................J. (V.S. SIRPURKAR) NEW DELHI, JANUARY 13, 2009.