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Delhi High Court - Orders

Zomato Private Limited Formerly Zomato ... vs Harsh Pandey & Ors on 3 November, 2023

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~9
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 164/2021 & I.A. 5064/2021
                                       ZOMATO PRIVATE LIMITED FORMERLY ZOMATO
                                       MEDIA PVT LTD                  ..... Plaintiff
                                                     Through: None

                                                                            versus

                                       HARSH PANDEY & ORS.                                                                 ..... Defendants
                                                   Through:                                          None

                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 03.11.2023

1. This matter has been called out twice. There is no appearance on behalf of either of the parties at call.

2. In the interests of justice, adverse orders are deferred.

3. Re-notify on 8 February 2024.

C. HARI SHANKAR, J.

NOVEMBER 3, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/11/2023 at 22:16:21