Delhi High Court - Orders
Zomato Private Limited Formerly Zomato ... vs Harsh Pandey & Ors on 3 November, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 164/2021 & I.A. 5064/2021
ZOMATO PRIVATE LIMITED FORMERLY ZOMATO
MEDIA PVT LTD ..... Plaintiff
Through: None
versus
HARSH PANDEY & ORS. ..... Defendants
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 03.11.2023
1. This matter has been called out twice. There is no appearance on behalf of either of the parties at call.
2. In the interests of justice, adverse orders are deferred.
3. Re-notify on 8 February 2024.
C. HARI SHANKAR, J.
NOVEMBER 3, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order.
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