Punjab-Haryana High Court
Mohinder Kaur Singh @ Lisa vs Kashmiri Lal on 1 April, 2011
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CR No.2257 of 2011 (O&M)
Date of Decision:01.04.2011
Mohinder Kaur Singh @ Lisa
. . .Petitioner
Versus
Kashmiri Lal
. . . Respondent
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.S.S. Walia, Advocate,
for the petitioner.
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RAKESH KUMAR JAIN, J (ORAL)
Learned counsel for the petitioner prays for withdrawal of the revision petition.
Dismissed as withdrawn.
(RAKESH KUMAR JAIN)
APRIL 01, 2011 JUDGE
vivek