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Punjab-Haryana High Court

Mohinder Kaur Singh @ Lisa vs Kashmiri Lal on 1 April, 2011

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                    CR No.2257 of 2011 (O&M)
                                                    Date of Decision:01.04.2011

Mohinder Kaur Singh @ Lisa
                                                                      . . .Petitioner
                                       Versus
Kashmiri Lal
                                                                   . . . Respondent

                             *****
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
                             *****
Present:    Mr.S.S. Walia, Advocate,
            for the petitioner.
                                            *****

RAKESH KUMAR JAIN, J (ORAL)

Learned counsel for the petitioner prays for withdrawal of the revision petition.

Dismissed as withdrawn.



                                                      (RAKESH KUMAR JAIN)
APRIL 01, 2011                                              JUDGE
vivek