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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(b) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(b)leave unfilled or hold in abeyance or abolish any post, permanent or temporary, for time to time , without thereby entitling any person to any compensation or creating any compulsion to recruit against any post.