Section 247 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
247. Returns.
- Every employer of a registered establishment shall send annually a return relating to such establishment in duplicate in Form XXV annexed to these rules to the registering officer having jurisdiction so as to reach him not later than the 15th February, following the end of each calendar year with a copy to the Inspector having jurisdiction.Chapter - XXIX Welfare of building workers
