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State of Rajasthan - Section

Section 3 in Factories (Rajasthan Amendment) Act, 2014

3. Amendment of Section 85, Central Act No. 63 of 1948.

- In clause (i) of sub-section (1) of Section 85 of the principal Act, for the existing words "ten" and "twenty", the words "twenty" and "forty" shall be substituted respectively.