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State of Uttar Pradesh - Section

Section 325 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

325.

The Land Management Committee shall submit the consolidation proposals in triplicate to the Assistant Collector in-charge of the sub-division accompanied by the valuation khasra and two copies of the map, one showing the co-operative farm as it stood before the consolidation and the other showing the position according to consolidation proposals.