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State of Jharkhand - Section

Section 801 in Bihar Education Code, 1961

801. Preliminary enquiries.

- Before any officer is appointed permanently or temporarily to the Subordinate Educational Service enquiries must be made as to his character in such form as the State Government may from time to time prescribe, and no candidate should be appointed by a District Education Officer unless he has been found to be eligible for appointment as the result of these enquiries. A statement, in the prescribed form, of the appointments made in each calendar year by each authority empowered to make appointments to the Subordinate Educational Service should be submitted to the Director in the second week of the following year.