Section 41(2)(j) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Sikkim - Subsection

Section 41(2)(j) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(j)the payment of charges and expenditure relating to the consultancy work undertaken by the University in pursuance of the provisions of this Act, and the Statutes, and the rules made thereunder :

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State of Sikkim - Subsection

Section 41(2)(j) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006