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State of Tamilnadu - Section

Section 31 in Tamil Nadu Prohibition Act, 1937

31. Power to use force in case of resistance to entry.

- If any officer empowered to make an entry under section 28, 29 or 30 cannot otherwise make such entry, it shall be lawful for him to break open any outer or inner door or window and to remove any other obstacles to his entry into any such place.