Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)Every fire hose provided in compliance with these rules, together with the tools and fittings necessary for its use, shall be kept in a conspicuous position near the fire hydrants or connections with which it is intended to be used.