Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Arunachal Pradesh - Subsection Section 180(b) in Arunachal Pradesh Municipal Act, 2007 (b)may purchase, or take on lease, any waterworks, or rights to store or to take and convey water, within or outside the municipal area, and
