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[Cites 0, Cited by 0] [Section 22(1a)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1a)(a) in The Bengal Tanks Improvement Act, 1939

(a)the names of all persons from the actual possessor upwards up to and including the owner having permanent transferable right in the tank and adjoining lands together with their addresses, nature and extent of right and interest in the tank and adjoining lands as existing immediately before possession of such tank or land is taken under the provisions of this Act;