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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iv) in THE NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTIONS (AMENDMENT) ACT, 2006

(iv)after clause (d), the following clause shall be inserted, namely:-' (da)" educational rights of minorities" means the rights of minorities to establish and administer educational institutions of their choice;';