Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 9 September, 2019
Author: Shivakant Prasad
Bench: Shivakant Prasad
OD-9
C.S. No. 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SHIVAKANT PRASAD
Date : 9th September, 2019. Appearance:
Mr. Jishnu Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv. Mr. Ratul Das, Adv.
Mr. Yashovardhan Kochar, Adv.
...for the plaintiff Mr. Sakya Sen, Adv.
Ms. H. Chakraborty, Adv. Mr. S.R. Kakrania, Adv. Mr. Sanjeeb Seni, Adv. Mr. Aviroop Mitra, Adv. ...for the defendant no. 1 Mr. Rohit Banerjee, Adv. Ms. Anindita Mukherjee, Adv. ...for the defendant nos. 3, 5 & 16 Ms. Iti Dutta, Adv.
...for the defendant no. 4 Mr. S.E. Huda, Adv.
...for the defendant no. 6 Mr. A.K. Dey, Adv.
...for the defendant nos. 7, 14, 21 & 22 The Court: Plaintiff witness no. 2 examined in part. List the matter on 24th September, 2019 for further examination under the same heading.
(SHIVAKANT PRASAD, J.) S.Bag