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Calcutta High Court

Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 9 September, 2019

Author: Shivakant Prasad

Bench: Shivakant Prasad

OD-9
                                C.S. No. 79 of 2011
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                            NARENDRA KUMAR BERLIA
                                    Versus
                           OM PRAKASH BERLIA & ORS.

  BEFORE:
  The Hon'ble JUSTICE SHIVAKANT PRASAD

Date : 9th September, 2019. Appearance:

Mr. Jishnu Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv. Mr. Ratul Das, Adv.
Mr. Yashovardhan Kochar, Adv.
...for the plaintiff Mr. Sakya Sen, Adv.
Ms. H. Chakraborty, Adv. Mr. S.R. Kakrania, Adv. Mr. Sanjeeb Seni, Adv. Mr. Aviroop Mitra, Adv. ...for the defendant no. 1 Mr. Rohit Banerjee, Adv. Ms. Anindita Mukherjee, Adv. ...for the defendant nos. 3, 5 & 16 Ms. Iti Dutta, Adv.
...for the defendant no. 4 Mr. S.E. Huda, Adv.
...for the defendant no. 6 Mr. A.K. Dey, Adv.
...for the defendant nos. 7, 14, 21 & 22 The Court: Plaintiff witness no. 2 examined in part. List the matter on 24th September, 2019 for further examination under the same heading.
(SHIVAKANT PRASAD, J.) S.Bag