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Rajasthan High Court - Jodhpur

Kalu Ram And Ors vs State Of Raj And Ors on 8 August, 2008

Author: Sangeet Lodha

Bench: Sangeet Lodha

               D.B.CIVIL WRIT PETITION NO. 3592/2008
               Kalu Ram & ors. v. State of Rajasthan & ors.


Date of order : 08.08.2008

          HON'BLE THE CHIEF JUSTICE MR. NARAYAN ROY
             HON'BLE MR. JUSTICE SANGEET LODHA

Mr. Pradeep Choudhary for the petitioner.

Heard counsel for the petitioner. Owing to the nature of grievances raised in this PIL application, in our view, this PIL application need not be entertained, as no public cause is being espoused.

This PIL application is dismissed. (SANGEET LODHA),J. (NARAYAN ROY) C.J. mathur/