Rajasthan High Court - Jodhpur
Kalu Ram And Ors vs State Of Raj And Ors on 8 August, 2008
Author: Sangeet Lodha
Bench: Sangeet Lodha
D.B.CIVIL WRIT PETITION NO. 3592/2008
Kalu Ram & ors. v. State of Rajasthan & ors.
Date of order : 08.08.2008
HON'BLE THE CHIEF JUSTICE MR. NARAYAN ROY
HON'BLE MR. JUSTICE SANGEET LODHA
Mr. Pradeep Choudhary for the petitioner.
Heard counsel for the petitioner. Owing to the nature of grievances raised in this PIL application, in our view, this PIL application need not be entertained, as no public cause is being espoused.
This PIL application is dismissed. (SANGEET LODHA),J. (NARAYAN ROY) C.J. mathur/