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[Cites 0, Cited by 21] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(3) in The Registration Act, 1908

(3)Subject to the same provisions, copies of entries in Book No. 4 and in the Index relating thereto shall be given to any person executing or claiming under the documents to which such entries respectively refer, or to his agent or representative.