Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(2) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969 (2)The fees to be paid for the grant of a duplicate licence shall be [one hundred.] [Substituted vide Orissa Gazette Extraordinary No. 1152 dated 20.7.2005.]
