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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2006

(2)This shall be delivered to the Returning Officer not later than 3.00 P.M. on the last date for withdrawal of candidature.Form CDeclaration by a Candidate Set up by the Recognised Political Party/registered -Unrecognised Political Party(See paragraph 8(l)(a) of the Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2006)I, a candidate for the election of member/Councillor to the ward ......... of Panchayat Union/District Panchayat/Town Panchayat/Third Grade Municipality/Municipality/ Municipal Corporation/hereby declare that I have been set up, at this election by ................ Party, which is a recognised political party/registered - unrecognised political party.Signature of the CandidatePlace:Date:N.B.: Form shall be signed in ink.