Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 38 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

38. Service of notice.

- The despatch by post under registered cover of any notice or order shall be deemed sufficient service of such notice or order on the addressee of such registered cover.