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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(dd) in Chhattisgarh Food and Nutritional Security Act, 2012

(dd)"Scheme" means any scheme or program formulated by the State Government for the purpose of implementation of the provisions of this Act;