Section 18(2) in The Bengal State Aid To Industries Act, 1931
(2)The qualifications, the manner of appointment, the period of probation (if any), the age of superannuation and other terms and conditions of service (including in particular rules for the control, discipline and punishment) of the staff of the Board shall be such as may be prescribed.] [Sub-section (3) added by W.B. Act 15 of 1954.].
