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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(2)(b) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(b)to prescribe the conditions to lease, sell, exchange or otherwise transfer property held by the Corporation under clause (a), to prescribe allotment policy under clause (d) and to prescribe policy guidelines to evict the allottees concerned under clause (e) of section 5;