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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(16) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977

(16)“pre-school centre” means an institution, by whatever name called, which provides education for children who have attained the age of three years but have not attained the age of six years;