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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(1) in Chhattisgarh Biological Diversity Rules, 2015

(1)The Board may constitute any number of Committees for such purposes at it may think fit comprising wholly of members or wholly of other persons or partly of members or partly of other persons;