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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(y) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(y)"market yard" in relation to a market area means a specified place and includes any enclosures, buildings or locality declared as such in any market area by the State Government by notification;