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Himachal Pradesh High Court

Tsewang vs . State Of H.P. on 17 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Tsewang vs. State of H.P. .

Cr. Appeal No. 138 of 2019 17.11.2022 Present: Mr. Vinod Kumar Gupta, Advocate, for the appellant.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Addl. AGs, for the respondent.

List on 23.11.2022.

r (Tarlok Singh Chauhan) Judge (Virender Singh) November 17, 2022 Judge (vs) ::: Downloaded on - 18/11/2022 20:32:18 :::CIS