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State of West Bengal - Section

Section 25 in The West Bengal Panchayat Act, 1957

25. Establishment of Anchal Panchayats.

(1)For the purposes hereinafter mentioned in this Act the State Government shall establish Anchal Panchayats each comprising as many contiguous Gram Sabhas as it may, by notification, fix in each case.
(2)The State Government shall in the notification, specify the names and the territorial limits of the Anchal Panchayats.