Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(9)] [Section 46] [Entire Act] Union of India - Subsection Section 46(9)(vii) in The Special Economic Zones Rules, 2006 (vii)the Unit shall submit proof of inward remittance in respect of goods sold in the exhibition.