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[Cites 0, Cited by 0] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(3) in The Delhi School Education Rules, 1973

(3)If any part-time female teacher is appointed on a whole-time basis, one-half of the period of service rendered by such female teacher on a part-time basis shall be reckoned as qualifying service for the purpose of computation of pension and other retirement benefits admissible to her.