(20)"import" (except in section 147) means to bring into the [State] [This word was substituted for the ward 'pre-reorganisation State of Bombay excluding the transferred territories' by Bombay 12 of 1959, section 3.] otherwise than across a custom frontier [***] [The words 'as defined by the Dominion Government' were deleted by Bombay 26 of 1952, section 2(1).]
