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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(a) in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

(a)The services of officers/staff appointed on contract basis for a period of more than one year are terminable without giving any reasons on three months' notice or the unexpired period of the contract whichever is earlier from either side.