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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(iii) in Kerala Land Acquisition Act, 1961

(iii)the apportionment of the said compensation among all the persons known or believed to be interested m the land, of whom, or of whose claims, he has information, whether or not they have respectively appeared before him. ,