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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(6) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(6)The TVC (Town Vending Committee) shall have as members a representative of the City Police/Traffic Police, two officers of the Corporation not below the rank of Revenue Officer, two social workers of good reputation nominated by the Commissioner, and the Town Planner of the Municipal Corporation.